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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

Bombay Presidency - Subsection

Section 4(3)(b) in The Bombay Canal Rules, 1934

(b)Sugarcane blocks in Form II or III according as the sugarcane area permitted to be grown in the block is to be limited to ⅓rd or ¼th of the block area;