Bombay High Court
M/S. Skf India Ltd vs Amanulla M Khan on 5 February, 2019
Author: A. K. Menon
Bench: A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 161 OF 2018
M/s. Skf India Ltd. ....Petitioner
V/S
Amanulla M Khan ....Respondent
Mr.K.S.Bapat i/b Ms Desai And Desai Associates For Petitioner Mr.A S Rao For Respondent No.1 CORAM : A. K. MENON, J DATE : 5th February, 2019 P.C. :
Stand over to 06/02/2019 for withdrawal.
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