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NCT Delhi - Section

Section 61 in The Delhi Lands Reforms Act, 1954

61. Procedure in sale.

- Save as hereinbefore provided, when any holding is ordered to be sold in pursuance of any order made under section 57, the Court shall follow such procedure as may be prescribed.G. Surrender, Abandonment, Extinction and Acquisition (Bhumidhars and Asamis)