Calcutta High Court (Appellete Side)
Hindustan Steel Works Construction ... vs The Board Of Trustees For The Syama ... on 13 January, 2025
Author: Jay Sengupta
Bench: Jay Sengupta
January 13, 2025
AD 7
Ct. 17
SG
WPA 29578 of 2024
Hindustan Steel Works Construction Limited
vs.
The Board of Trustees for the Syama Prasad
Mookerjee Port, Kolkata and others
Mr. Sardar Amjad Ali, Sr. Adv.
Mr. Puranjan Pal
... for the petitioner.
Mr. Abhrajit Mitra, Sr. Adv.
Mr. Samrat Sen, Sr. Adv.
Mr. Subhankar Nag
Mr. Swarajit Dey
Ms. Debarati Das
... for the respondent Nos.1 & 4
Learned senior counsel representing the respondent Nos.1 to 4 submits that till January 16, 2025 his clients are not going to give any effect to the trade circular issued by them on January 9, 2025.
List the matter for hearing under the heading "To Be Mentioned" on January 16, 2025 at 11 am.
(Jay Sengupta, J.)