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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Uttarakhand - Subsection

Section 19(1)(e) in Uttarakhand Special Area (Planned Development and Promotion of Tourism) Act, 2013

(e)all moneys received by the Authority by way of rents and profits or in any other manner or from any other source.