Madhya Pradesh High Court
National Thermal Power Corporation ... vs Goenka Rockwool (I) Pvt. Ltd. A Private ... on 20 September, 2021
Author: Chief Justice
Bench: Chief Justice
1 MCC-1239-2021
The High Court Of Madhya Pradesh
MCC-1239-2021
(NATIONAL THERMAL POWER CORPORATION LTD. (NTPC LTD.) Vs GOENKA ROCKWOOL (I) PVT. LTD.
A PRIVATE LTD. COMPANY REGISTERED UNDER THE COMPANIES ACT AND OTHERS)
1
Jabalpur, Dated : 20-09-2021
Heard through Video Conferencing.
Shri Greeshm Jain, learned counsel for the applicant.
Learned counsel for the applicant submits that this petition has been
rendered infructuous.
Accordingly, the petition is dismissed as having been rendered
infructuous.
(MOHAMMAD RAFIQ) (VIJAY KUMAR SHUKLA)
CHIEF JUSTICE JUDGE
MSP Digitally signed by MANVENDRA SINGH PARIHAR Date: 2021.09.21 14:04:24 +05'30'