Securities And Exchange Board Of India - Subsection
Section 2(1)(x) in Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2009
(x)"offer document" means a red herring prospectus, prospectus or shelf prospectus and information memorandum in terms of section 60A of the Companies Act, 1956 in case of a public issue and letter of offer in case of a rights issue;