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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Assam - Subsection

Section 20(b) in The Dibrugarh University Act, 1965

(b)to approve, and when necessary revise, with or without modifications, the pattern of course and the examination to be held, after considering the recommendations of the Examination Committee, the Post-Graduate Board and the Under-Graduate Board, as the case may be.