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[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

NCT Delhi - Subsection

Section 54(1)(d) in The Madras Chit Funds Act, 1961

(d)refusing to release the property charged by way of security or to order the release of the cash security or the Government securities under sub-section (4) or sub-section (5) of Section 12;