Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 69] [Entire Act] State of West Bengal - Subsection Section 69(e) in West Bengal Municipal (Employees' Service) Rules, 2010 (e)Study leave does not affect any leave, which may be due under these rules but will not count as service for other leave.
