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[Cites 0, Cited by 0] [Section 14(4)] [Section 14] [Entire Act]

Bombay Presidency - Subsection

Section 14(4)(i) in The Bombay University Act, 1974

(i)propose to the Executive Council, through the Registrar, the explanation be called for unauthorised expenditure or other financial irregularities in any particular case, and recommend disciplinary action against the persons at fault;