Allahabad High Court
Public Service Commission, U.P. vs Akshay Kumar Rai And 2 Others on 1 November, 2019
Author: Sudhir Agarwal
Bench: Sudhir Agarwal, Rajeev Misra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Order on Delay Condonation Application IN Case :- SPECIAL APPEAL DEFECTIVE No. - 932 of 2019 Appellant :- Public Service Commission, U.P. Respondent :- Akshay Kumar Rai And 2 Others Counsel for Appellant :- Avneesh Tripathi Counsel for Respondent :- C.S.C.,Gopal Ji Rai Hon'ble Sudhir Agarwal,J.
Hon'ble Rajeev Misra,J.
1. Issue notice to respondents by registered post A.D. as well as Courier as approved by Office Memorandum under Order V, Rule 9(3) C.P.C. returnable at an early date.
2. Step be taken within a week.
Order Date :- 1.11.2019 AK