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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(v) in First Statutes of the University of Udaipur

(v)[ Post-graduate study means any course of study and/or research leading to a Degree and undertaken by a candidate after taking his first Degree where a first Degree is a prerequisite for undertaking a course of study or research.] [Added as passed by Board of Control and assented by the Chancellor on 7-4-1966/17-8-1966.]