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[Cites 0, Cited by 0] [Section 148(1)] [Section 148] [Entire Act]

State of Jharkhand - Subsection

Section 148(1)(k) in Bihar Education Code, 1961

(k)
(i)the payment of capitation allowances for teaching pupils of the Scheduled Castes;
(ii)the payment of capitation allowances for teaching girls when there is no girls' schools within one mile, provided that no payment shall be made under this rule in respect of any girl who has not completed the course of the infant class and been promoted to the next higher class.