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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(o) in Rajasthan Information Commission (Management) Regulations, 2007

(o)"Rules" means the Rules framed by the Government of Rajasthan under Section 27 of the Act and by the competent authorities under Section 28 of the Act;