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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2) in The University Grants Commission (Disqualification, Retirement and Conditions of Service of Members) Rules, 1956

(2)If all the three persons so selected have not been appointed entirely the said clause (a) or entirely under the said clause (c), all of them shall retire on such expiration.