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[Cites 0, Cited by 0] [Section 9A] [Entire Act]

State of Himachal Pradesh - Subsection

Section 9A(1) in Himachal Pradesh Board of School Education Act, 1968

(1)Any institution, in the State, may apply to the Board for being admitted to the privileges of the Board and the Board may, subject to such conditions and restrictions as may be prescribed, admit such institution to the privileges of the Board.