Allahabad High Court
Chironji Lal Yadav Constable 612 C.P. ... vs State Of U.P. And Others on 28 June, 2010
Author: Arun Tandon
Bench: Arun Tandon
Court No. - 29 Case :- WRIT - A No. - 37043 of 2010 Petitioner :- Chironji Lal Yadav Constable 612 C.P. And Another Respondent :- State Of U.P. And Others Petitioner Counsel :- Sanjay Singh,Amrendra Nath Rai Respondent Counsel :- C.S.C. Hon'ble Arun Tandon,J.
Connect with writ petition no. 25016 of 2010 and list on 12.07.2010 before appropriate Bench in order to enable the petitioner to file affidavit disclosing as to for how many years they have been working in the same District.
Order Date :- 28.6.2010 yachna