Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 23 in The M.P. Sthaniya Nidhi Sampariksha Adhiniyam, 1973 23. Repeal. - The Madhya Pradesh Local Fund Audit Act, 1933 (No. 9 of 1933) is hereby repealed.
