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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(3) in Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of Persons in Anti Terrorist Squad) Rules, 2011

(3)The conditions of deputation of officers other than Rajasthan State Government servants shall be such as may be agreed by the Government and the parent authority or the officer concerned.