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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Meghalaya - Subsection

Section 3(5) in Meghalaya Private Universities (Regulation of Establishment and Maintenance of Standards) Act, 2019

(5)Application for the establishment of the private university shall contain the project report with all relevant particulars and report including soft copies in a format to be, prescribed by the Department at the appropriate time.