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[Cites 0, Cited by 0] [Section 5(7)] [Section 5] [Entire Act]

State of Bihar - Subsection

Section 5(7)(c) in Bihar Consumer Protection (appointment, salary, allowances and conditions of service of President and Members of the State Commission and District Forum) Rules, 2019

(c)in other cases, on the basis of performance in a written test consisting of two papers as per the following scheme. The qualifying marks in each paper shall be 50%: