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[Cites 0, Cited by 0] [Section 236] [Entire Act]

State of Rajasthan - Subsection

Section 236(f) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(f)adequate measures are taken to prevent injury, which may be caused, by falling material and objects by using safety nets or other suitable means;