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Madras Presidency - Section

Section 137B in Madras Estates Land Act, 1908

137B. Prohibition of unauthorized extension of ayacut.

- Where the ayacut of an irrigation work in an estate has been determined by an order passed under section 137 or by a record of rights published under Chapter XI, the landholder shall not be entitled to extend such ayacut except in pursuance of an order under section 137-A.