Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17(6) in The M.P. Anusuchit Jan Jati Sahukar Viniyam, 1972

(6)An Inspector may apply for assistance to an officer in charge of a Police Station and take police aid in performing his duties under these Regulations.