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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(5) in Tamil Nadu Panchayats (Regulation of Sinking of Wells and Safety Measures) Rules, 2015

(5)The Executive Authority shall send a monthly report in Form-D to the District Collector along with an extract of entries made in the register referred in sub-rule (4) during the relevant month.