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[Cites 0, Cited by 0] [Section 67A(5)] [Section 67A] [Entire Act]

State of Maharashtra - Subsection

Section 67A(5)(a) in The Maharashtra Cooperative Societies Rules, 1961

(a)the Committee or any officer of the society fails to attend the consultation, to produce record furnishing the information, attend for satisfying the doubts of Registrar or to carry out any other act or to comply with any of the provisions of sub-rules (1), (2) and (3);