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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(1)(iv) in U.P. Primary Agricultural Co-Operative Credit Societies Centralised Service Rules, 1976

(iv)To determine the rate of contribution payable by the societies on the basis of classification of societies directed by the Registrar from time to time and pass the Divisional budget: