Patna High Court - Orders
Dr. Rajendra Prasad Sinha vs Rajendra Agricultural University & Ors on 17 October, 2016
Author: Ajay Kumar Tripathi
Bench: Ajay Kumar Tripathi
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.9573 of 2014
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Dr. Rajendra Prasad Sinha son of late Nem Narayan Prasad resident of Flat
No. F3, Phase - I, Tribhuwan Gopal Enclave, Nalanda Colony, Khajpura,
Town and District - Patna - 14
.... .... Petitioner/s
Versus
1. Rajendra Agricultural University, Bihar, Pusa, Samastipur through its
Registrar having office at Pusa, Samastipur
2. The Vice Chancellor, Rejendra Agriculture University, Pusa, Samastipur
3. The Director, Rajendra Agricultural University, Pusa, Samastipur
4. The Bihar Agricultural University, Sabour, Bhagalpur
5. The Vice - Chancellor, Bihar Agricultural University, Sabour, Bhagalpur
6. The Regional Director, Agricultural Research Institute, Lohiya Nagar,
Patna
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Gajanan Arun
For the Respondent/s : Mr. Chandra Mohan Singh
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CORAM: HONOURABLE MR. JUSTICE AJAY KUMAR
TRIPATHI
ORAL ORDER
2 17-10-2016So far as the present writ application is concerned, it has become infructuous, as the Court is informed that the necessary notification, granting promotion, has already been issued on 24.06.2014.
Writ application is disposed off, as having become infructuous.
(Ajay Kumar Tripathi, J) SKM/-
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