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[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

State of Tamilnadu - Subsection

Section 32(1)(iii) in Tamil Nadu Aliyasantana Act, 1949

(iii)for unsoundness of mind or any physical or mental infirmity which unfits him for discharging the functions of a yajaman; or