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[Cites 0, Cited by 0] [Section 229] [Entire Act]

State of Uttar Pradesh - Subsection

Section 229(b) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(b)every first-aid box or cupboard is distinctly marked "First-Aid" and is equipped with the articles specified in Schedule-III annexed to these rules;