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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Telangana - Subsection

Section 6(6) in Telangana Devadasis (Prohibition of Dedication) Rules, 2016

6.2The Sub-Divisional Magistrate and a Police Officer not below the rank of DSP shall immediately visit the place of dedication within 24 hours of occurrence of such an incident and assess the situation and submit a report to the District Collector.