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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(3) in The Border Security Force Rules, 1969

(3)If persons belonging to different battalions and units are working together-
(i)in regard to the specific task on which they are engaged, the officer appointed to command or in his absence the senior-most officer present shall exercise command over all such persons;
(ii)in all other matters the senior officer belonging to each battalion shall exercise command over persons belonging to his battalion.