Bombay High Court
Conservation Action Trust And Anr vs Union Of India Thr. Ministry Of ... on 20 March, 2023
Bench: R.D. Dhanuka, Gauri Godse
Board Sr.No.:-40
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
PUBLIC INTEREST LITIGATION NO. 57 OF 2019
Conservation Action Trust, Ghatkopar And Anr....PETITIONER
V/S
Union Of India Thru Ministry Of Environment....RESPONDENT
, Forests And Climate Change, Govt. Of India WITH INTERIM APPLICATION NO. 1894 OF 2023 In Public Interest Litigation 57 OF 2019 Conservation Action Trust And Anr ....PETITIONER V/S Union Of India Thr. Ministry Of Environment....RESPONDENT Forests And Climate Change And Ors CORAM : HON'BLE SHRI JUSTICE R.D. DHANUKA & HON'BLE JUSTICE MS. GAURI GODSE, JJ DATE : 20th March, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 02/05/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.Page 1/2 ::: Uploaded on - 20/03/2023 ::: Downloaded on - 21/03/2023 15:56:26 :::
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