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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(4) in The Puri Raj Bhavan (Maintenance and Management) Rules, 1991

(4)The Caretaker shall accommodate the persons and functionaries concerned in appropriate suites after verification of (a) the orders allotment and (b) the receipts for the donations.