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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Manipur - Subsection

Section 13(1)(e) in Manipur Ropeways Act, 2015

(e)that in his opinion sufficient measures have been taken to prevent and control the pollution caused or likely to be caused or likely to be caused by the working of the ropeway; and