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[Cites 0, Cited by 0] [Section 393] [Entire Act]

State of Jharkhand - Subsection

Section 393(a) in Jharkhand Municipal Act, 2011

(a)the buildings in that area are, by reason of disrepair or sanitary defects, unfit for human habitation or are, by reason of their bad arrangement or narrowness or bad arrangement of the streets or want of light, air, ventilation or proper conveniences, dangerous or injurious to the health of the inhabitants of that area, or