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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(3) in Public Debt (Annuity Deposit Certificates) Rules, 1966

(3)The Bank shall, if it is satisfied of the loss, theft, destruction, mutilation, or defacement of the annuity deposit certificate, order the Public Debt Office to issue a duplicate annuity deposit certificate.