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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Maharashtra - Subsection

Section 16(2) in The Dr. Babasaheb Ambedkar Technological University Act, 1989

(2)The Registrar shall be appointed for a period of five years and shall be eligible for reappointment for one more term of five years:Provided that, no person shall hold the office of Registrar beyond the age of 60 years.