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[Cites 0, Cited by 0] [Section 45ZD] [Entire Act]

Union of India - Subsection

Section 45ZD(2) in The Reserve Bank of India Act, 1934

(2)The terms and conditions of appointment of Members of the Monetary Policy Committee shall be such as may be prescribed by the Central Government and the remuneration and other allowances payable to such Members shall be such as may be specified by the regulations made by the Central Board.