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[Cites 0, Cited by 0] [Section 212(1)] [Section 212] [Entire Act]

Madras Presidency - Subsection

Section 212(1)(c) in Madras Estates Land Act, 1908

(c)except with the authority or consent of the ryot unlawfully prevents or attempts to prevent the reaping, gathering, storing, removing or otherwise dealing with any produce of a holding; or