Section 2(f1) in The U.P. Entertainments and Betting Tax Act, 1979
(f1)[ 'Direct-to-Home service' means a system of distribution of multichannel television programmes in Ku band by using a satellite system, by providing television signals direct to the subscriber's premises without passing through an intermediary such as cable operator;] [Substituted by U.P. Act No. 25 of 2009 (w.e.f. 16.6.2009).]
