Section 138B in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly
138B. [ Provisions applicable in other respects. [Inserted vide Orissa Gazette Extraordinary/3.4.1972-Notification No. 6012. L.A./3.4.1972.]
- In other respects, the rules applicable to the Committee in general provided in Chapter-XXV of these rules shall mutatis mutandis apply.]E-Committee on Welfare of Scheduled Castes and Scheduled Tribes
