Section 2(j) in Payment of Wages (Mines) Rules, 1956
(j)"mine" means a mine as defined in clause (j) of section 2 of the Mines Act, 1952 (35 of 1952);(jj)[ "oil field" means an oil field as defined in clause (c) of section 3 of the Oil Fields (Regulation and Development) Act, 1948 (53 of 1948); [Inserted by S.O. 1795, dated 30.5.1962.](jjj)"owner" means the owner as defined in clause (1) of section 2 of the Mines Act, 1952 (35 of 1952);]
