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Himachal Pradesh High Court

Shriram General Ins. Co. Ltd. vs . Smt. Nikki Devi on 1 April, 2022

Author: Tarlok Singh Chauhan

Bench: Tarlok Singh Chauhan

Shriram General Ins. Co. Ltd. vs. Smt. Nikki Devi FAO (MVA) No. 593 of 2016 a/w FAO No. 334 of 2018 .

FAO MVA No. 593 of 2016 01.04.2022 Present: Mr. Jagdish Thakur, Advocate, for the appellant.

Mr. Sanjeev Kuthiala, Sr. Advocate with Ms. Anaida Kuthiala, Advocate, for respondents No. 1 to 3.

Mr. A. S. Rana, Advocate, for respondents No. 4 and 5. r to FAO No. 334 of 2018 Mr. Sanjeev Kuthiala, Sr. Advocate with Ms. Anaida Kuthiala, Advocate, for the appellants.

Mr. A. S. Rana, Advocate, for respondents No. 1

and 2.

As prayed for, list on 29.04.2022.

                                                                    (Tarlok        Singh
              Chauhan)




                                                                  Judge
                   April 1, 2022





                       (sanjeev)





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