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State of Uttar Pradesh - Section

Section 8 in The Commissioners Offices Ministerial Service Rules, 1980

8. Academic and other qualifications.

- A candidate for direct recruitment to the various posts in the service must possess the following qualifications:
Posts Qualification
For the posts in category 'A' As prescribed in the Subordinate Offices Ministerial Staff(Direct Recruitment) Rules, 1975 :
  Provided that in the case of the posts of typists a candidatemust also possess a minimum speed of 25 words per minute in Hinditypewriting.
2. Stenographer and Camp Assistant. (i) Must have passed Intermediate Examination of the Board ofHigh School and Intermediate Education, Uttar Pradesh or anexamination recognised by the government as equivalent thereto;and
  (ii) must have a minimum speed of 80 words per minute in Hindishorthand and 30 words per minute in Hindi typewriting.