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[Cites 0, Cited by 2] [Section 53(5)] [Section 53] [Entire Act]

State of Tamilnadu - Subsection

Section 53(5)(ii) in Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959

(ii)where the order has been passed by [the Joint Commissioner or Deputy Commissioner to the Commissioner; and] [Substituted by Tamil Nadu Act 39 of 1996.]