Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Jharkhand - Section Section 10 in The Chota Nagpur Tenancy Act, 1908 10. Service of process shall be made by delivering or tendering copy thereof, signed by the officer under whose authority the process is issued, or by some officer appointed by him in this behalf.
