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Allahabad High Court

C/M Ramji Sahai P.G. College vs State Of U.P. & Others on 28 January, 2010

Author: Kashi Nath Pandey

Bench: Kashi Nath Pandey

Court No. - 29

Case :- WRIT - A No. - 3236 of 2010

Petitioner :- C/M Ramji Sahai P.G. College
Respondent :- State Of U.P. & Others
Petitioner Counsel :- R.C. Dwivedi
Respondent Counsel :- C.S.C.

Hon'ble Satya Poot Mehrotra,J.

Hon'ble Kashi Nath Pandey,J.

Sri Pankaj Saxena, learned Standing Counsel appearing for the respondents states that pursuant to the Order dated 25.01.2010, he has obtained instructions in the matter.

Sri R.C. Dwivedi, learned counsel for the petitioner prays that the matter may be directed to be put-up as fresh on 2.2.2010 so as to enable him to obtain further instructions in the matter.

The case is accordingly directed to be put-up as fresh on 02.02.2010.

Order Date :- 28.1.2010 Ajeet