Allahabad High Court
C/M Ramji Sahai P.G. College vs State Of U.P. & Others on 28 January, 2010
Author: Kashi Nath Pandey
Bench: Kashi Nath Pandey
Court No. - 29 Case :- WRIT - A No. - 3236 of 2010 Petitioner :- C/M Ramji Sahai P.G. College Respondent :- State Of U.P. & Others Petitioner Counsel :- R.C. Dwivedi Respondent Counsel :- C.S.C. Hon'ble Satya Poot Mehrotra,J.
Hon'ble Kashi Nath Pandey,J.
Sri Pankaj Saxena, learned Standing Counsel appearing for the respondents states that pursuant to the Order dated 25.01.2010, he has obtained instructions in the matter.
Sri R.C. Dwivedi, learned counsel for the petitioner prays that the matter may be directed to be put-up as fresh on 2.2.2010 so as to enable him to obtain further instructions in the matter.
The case is accordingly directed to be put-up as fresh on 02.02.2010.
Order Date :- 28.1.2010 Ajeet