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Madhya Pradesh High Court

Municipal Council Shivpuri vs Ramcharan Shakya on 12 September, 2023

Author: Milind Ramesh Phadke

Bench: Milind Ramesh Phadke

1 THE HIGH COURT OF MADHYA PRADESH Gwalior, Dated :12.09.2023 Due to paucity of time, following matters are adjourned as under:

Serial Numbers Next date of listing 23 to 30, 43, 45 to 51, 55, 59 to 64, List after four weeks 66, 69, 71, 72, 74, 76, 78, 79, 81 to 83, 88, 89, 91 to 96, 98 to 101, 103, 105, 107, 109 to 113, 115, 116, 118, 120 to 143 Interim order, if any, passed earlier shall continue till next date of listing.

(Milind Ramesh Phadke) Judge pwn* PAWAN Digitally signed by PAWAN KUMAR DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, ou=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, postalCode=474001, st=Madhya Pradesh, 2.5.4.20=b864d1ab4ace2215bfcf3ab301c34d631287f1b1cdd90b4a49f265 KUMAR f02d9d593f, pseudonym=3190AA6E1809E2BA43FFBEC416CA08028399E44A, serialNumber=61B9D129971D2EA4FD4455ED49EA436EA65E26164BEEED 89153191C56E98CE21, cn=PAWAN KUMAR Date: 2023.09.15 12:08:34 +05'30'